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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(j) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(j)'polling station' in relation to any election held under these rules means' the place fixed for taking the poll at such election;