Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Sikkim - Section Section 16 in Sikkim Allotment of House Sites and Construction of Building (Regulation and Control) Act, 1985 16. Power to make rules. - The, State Government may, by notification, in the Official Gazette, make rules to carry out the purposes of this Act.
