Bombay High Court
M/S. Jyoti Toolings And Press ... vs M/S. Jani Candees And Toffees Pvt. Ltd. ... on 11 January, 2019
Author: Sadhana S. Jadhav
Bench: Sadhana S. Jadhav
1 24- Apeal 380 of 2018
Vat
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL No. 380 OF 2018
M/s. Jyoti Toolings and Press Components
Pvt. Limited ...Appellant
Vs.
M/s. Jani Candees and Toffees Pvt. Ltd.
and Ors. ...Respondents
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Mr. Ajay Kumar Panickar for Appellant
Mr. S.S. Pednekar -APP for the State
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CORAM : SMT.SADHANA S. JADHAV, J.
DATE : JANUARY 11, 2019
P.C.:
1. Issue fresh notice to the Respondents, returnable on 22.2.2019. The learned counsel for the Appellant shall furnish spare copies within one week from today. Upon failure, the matter shall stand dismissed without further reference to the Court.
2. Stand over to 22.2.2019.
[SMT.SADHANA S. JADHAV, J.] V.A. Tikam ::: Uploaded on - 15/01/2019 ::: Downloaded on - 16/01/2019 04:03:44 :::