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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(1)For the development and advancement of learning and prosecution of research in veterinary, fisheries and animal sciences, there shall be established in the State from the specified date, a University by the name the Karnataka Veterinary, Animal and Fisheries Sciences University.