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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(4) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(4)Except where the Commission may provide otherwise all matters affecting the rights or interests of the licensee or any other person shall be undertaken and discharged by the Commission through proceedings in the manner specified in these Regulations.