Section 12(1) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018
(1)A sugarcane grower shall sell sugarcane only to the factory to which the area has been reserved. The sugarcane grower in a free will area is at liberty to choose the factory of his choice, but if he has entered into an agreement with a factory, the sugarcane shall be sold to that factory only.
