Himachal Pradesh High Court
Nika Ram vs Hpsebl & Others on 11 April, 2016
Bench: Mansoor Ahmad Mir, Tarlok Singh Chauhan
IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA
CWP No. 5705 of 2014 alongwith connected matters
Date of decision: 11.04.201
11.04.2016
.2016
.
1. CWP No. 5705 of 2014
Nika Ram .....Petitioner
Versus
HPSEBL & others ....Respondents
of
2. CWP No. 6704 of 201
2012
Desh Raj .....Petitioner
rt Versus
HPSEBL & another ....Respondents
3. CWP No. 5885 of 2014
Raj Kumar .....Petitioner
Versus
HPSEBL & others ....Respondents
4. CWP No. 5886 of 2014
Kishori Lal .....Petitioner
Versus
HPSEBL & others ....Respondents
5. CWP No. 5887 of 2014
Ravi Singh .....Petitioner
Versus
HPSEBL & others ....Respondents
6. CWP No. 5888 of 2014
Baldev Raj .....Petitioner
Versus
HPSEBL & others ....Respondents
7. CWP No. 5889 of 2014
Leel Mani .....Petitioner
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Versus
HPSEBL & others ....Respondents
8. CWP No. 5890 of 2014
.
Amar Singh .....Petitioner
Versus
HPSEBL & others ....Respondents
9. CWP No. 5891 of 2014
of
Lekh Ram .....Petitioner
Versus
HPSEBL & others ....Respondents
10.
rt
CWP No. 5892 of 2014
Guljari .....Petitioner
Versus
HPSEBL & others ....Respondents
11. CWP No. 5935 of 2014
Des Raj .....Petitioner
Versus
HPSEBL & others ....Respondents
12. CWP No. 6068 of 2014
Tej Ram & others .....Petitioners
Versus
HPSEBL & others ....Respondents
13. CWP No. 6176 of 2014
Bodh Raj .....Petitioner
Versus
HPSEBL & others ....Respondents
14. CWP No. 6238 of 2014
Ghanshyam Singh & others .....Petitioners
Versus
HPSEBL & others ....Respondents
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15. CWP No. 6372 of 2014
Jiwa Nand & others .....Petitioners
Versus
.
HPSEBL & others ....Respondents
16. CWP No. 6397 of 2014
Manohar Lal & others .....Petitioners
Versus
HPSEBL & another ....Respondents
of
17. CWP No. 6914 of 2014
Tara Chand & another
rt .....Petitioners
Versus
HPSEBL & others ....Respondents
18. CWP No. 6915 of 2014
Mamhussain & others .....Petitioners
Versus
HPSEBL & others ....Respondents
19. CWP No. 6916 of 2014
Nagender Pal & others .....Petitioners
Versus
HPSEBL & others ....Respondents
20. CWP No. 6918 of 2014
Roshan Lal & others .....Petitioners
Versus
HPSEBL & others ....Respondents
21. CWP No. 6919 of 2014
Kamal Kumar & another .....Petitioners
Versus
HPSEBL & others ....Respondents
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22. CWP No. 6933 of 2014
Raj Kumar Sharma .....Petitioner
Versus
.
HPSEBL & others ....Respondents
23. CWP No. 7779 of 2014
Kapil Dev .....Petitioner
Versus
HPSEBL & others ....Respondents
of
24. CWP No. 7780 of 2014
Kamal Narayan
rt .....Petitioner
Versus
HPSEBL & others ....Respondents
25. CWP No. 7781 of 2014
Salig Ram .....Petitioner
Versus
HPSEBL & others ....Respondents
26. CWP No. 7782 of 2014
Sadh Ram .....Petitioner
Versus
HPSEBL & others ....Respondents
27. CWP No. 7783 of 2014
Rajinder Singh .....Petitioner
Versus
HPSEBL & others ....Respondents
28. CWP No. 7784 of 2014
Ranjit Singh .....Petitioner
Versus
HPSEBL & others ....Respondents
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29 CWP No. 7785 of 2014
Goverdhan Dass Mehta .....Petitioner
Versus
.
HPSEBL & others ....Respondents
30. CWP No. 7786 of 2014
Devi Dass .....Petitioner
Versus
HPSEBL & others ....Respondents
of
31. CWP No. 7787 of 2014
Charan Dass
rt .....Petitioner
Versus
HPSEBL & others ....Respondents
32. CWP No. 7794 of 2014
Gopi Chand .....Petitioner
Versus
HPSEBL & others ....Respondents
33. CWP No. 7795 of 2014
Jagat Ram .....Petitioner
Versus
HPSEBL & others ....Respondents
34. CWP No. 7796 of 2014
2014
Janki Dass .....Petitioner
Versus
HPSEBL & others ....Respondents
35. CWP No. 7797 of 2014
Sat Pal .....Petitioner
Versus
HPSEBL & others ....Respondents
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36. CWP No. 7798 of 2014
Roshan Lal .....Petitioner
Versus
.
HPSEBL & others ....Respondents
37. CWP No. 7799 of 2014
Rajinder Singh .....Petitioner
Versus
HPSEBL & others ....Respondents
of
38. CWP No. 7800 of 2014
Om Prakash
rt .....Petitioner
Versus
HPSEBL & others ....Respondents
39. CWP No. 7810 of 2014
Rajinder Singh .....Petitioner
Versus
HPSEBL & others ....Respondents
40. CWP No. 781
7811 of 2014
Sadh Ram .....Petitioner
Versus
HPSEBL & others ....Respondents
41. CWP No. 7812 of 2014
Rajinder Kumar Sharma .....Petitioner
Versus
HPSEBL & others ....Respondents
42. CWP No. 7813 of 2014
Het Ram .....Petitioner
Versus
HPSEBL & others ....Respondents
43. CWP No. 7814 of 2014
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Salochan Singh .....Petitioner
Versus
HPSEBL & others ....Respondents
.
44. CWP No. 7815 of 2014
Shiv Lal .....Petitioner
Versus
HPSEBL & others ....Respondents
45. CWP No. 7816 of 2014
of
Sohan Lal .....Petitioner
Versus
HPSEBL & others
rt ....Respondents
46. CWP No. 7817 of 2014
Guru Dev .....Petitioner
Versus
HPSEBL & others ....Respondents
47. CWP No. 7818 of 2014
Bisheshwar Lal .....Petitioner
Versus
HPSEBL & others ....Respondents
48. CWP No. 7819 of 2014
Sohan Lal .....Petitioner
Versus
HPSEBL & others ....Respondents
49. CWP No. 7820 of 2014
Chet Ram .....Petitioner
Versus
HPSEBL & others ....Respondents
50. CWP No. 7850 of 2014
Mehar Singh .....Petitioner
Versus
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HPSEBL & others ....Respondents
51. CWP No. 7851 of 2014
.
Inder Singh .....Petitioner
Versus
HPSEBL & others ....Respondents
52. CWP No. 7854 of 2014
Shyam Lal .....Petitioner
of
Versus
HPSEBL & others ....Respondents
53. CWP No. 7855 of 2014
rt
Mast Ram .....Petitioner
Versus
HPSEBL & others ....Respondents
54. CWP No. 7856 of 2014
Ghanshyam Dass .....Petitioner
Versus
HPSEBL & others ....Respondents
55. CWP No.
No. 7857 of 2014
Roop Singh .....Petitioner
Versus
HPSEBL & others ....Respondents
56. CWP No. 7858 of 2014
Suram Lal .....Petitioner
Versus
HPSEBL & others ....Respondents
57. CWP No. 7859 of 2014
Partap Singh .....Petitioner
Versus
HPSEBL & others ....Respondents
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58. CWP No. 7873 of 2014
Dhani Ram & another .....Petitioners
Versus
.
HPSEBL & others ....Respondents
59. CWP No. 7874 of 2014
Kaval Krishan & another .....Petitioners
Versus
HPSEBL & others ....Respondents
of
60. CWP No. 7942 of 2014
Baldev Sharma
rt .....Petitioner
Versus
HPSEBL & others ....Respondents
61. CWP No. 8242 of 2014
Bhaskra Nand Sharma .....Petitioner
Versus
HPSEBL & others ....Respondents
62. CWP No. 8301 of 2014
Khoob Singh .....Petitioner
Versus
HPSEBL & others ....Respondents
63. CWP No. 8397 of 2014
Neem Chand .....Petitioner
Versus
HPSEBL & others ....Respondents
64. CWP No. 8419 of 2014
2014
Ashraf .....Petitioner
Versus
HPSEBL & others ....Respondents
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65. CWP No. 8468 of 2014
Ghungar Ram .....Petitioner
Versus
.
HPSEBL & others ....Respondents
66. CWP No. 8773 of 2014
Durga Dass .....Petitioner
Versus
HPSEBL & others ....Respondents
of
67. CWP No. 8774 of 2014
Gopal Singh
rt .....Petitioner
Versus
HPSEBL & others ....Respondents
68. CWP No. 8775 of 2014
Sanjeev Kumar .....Petitioner
Versus
HPSEBL & others ....Respondents
69. CWP No. 9026 of 2014
Salig Ram .....Petitioner
Versus
HPSEBL & others ....Respondents
70. CWP No. 9714 of 2014
Nand Lal .....Petitioner
Versus
HPSEBL & others ....Respondents
71. CWP No. 9715 of 2014
2014
Jiwan .....Petitioner
Versus
HPSEBL & others ....Respondents
72. CWP No. 9765 of 2014
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Dharam Dass .....Petitioner
Versus
HPSEBL & others ....Respondents
.
73. CWP No. 70 of 2015
Uttam Chand .....Petitioner
Versus
HPSEBL & others ....Respondents
74. CWP No. 71 of 2015
of
Gopal Singh & another .....Petitioners
Versus
HPSEBL & others
rt ....Respondents
75. CWP No. 81 of 2015
Inder Singh & another .....Petitioners
Versus
HPSEBL & others ....Respondents
76. CWP No. 3337 of 2015
Ramesh Chand & others .....Petitioners
Versus
HPSEBL & others ....Respondents
77. CWP No. 3431 of 2015
Tek Chand & another .....Petitioners
Versus
HPSEBL & others ....Respondents
78. CWP No. 3432 of 2015
Bishan Dass .....Petitioner
Versus
HPSEBL & others ....Respondents
79. CWP No. 3433 of 2015
Hem Singh .....Petitioner
Versus
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HPSEBL & others ....Respondents
80. CWP No. 3434 of 2015
.
Gulab Singh & another .....Petitioners
Versus
HPSEBL & others ....Respondents
81. CWP No. 3452 of 2015
of
Chatter Singh .....Petitioner
Versus
HPSEBL & others ....Respondents
82.
rt
CWP No. 3874 of 2015
Mohar Singh .....Petitioner
Versus
HPSEBL & another ....Respondents
83. CWP No. 3875 of 2015
Netar Singh .....Petitioner
Versus
HPSEBL & another ....Respondents
84. CWP No. 3876 of 2015
Ram Chander .....Petitioner
Versus
HPSEBL & another ....Respondents
85. CWP No. 3885 of 2015
Kartar Singh .....Petitioner
Versus
HPSEBL & another ....Respondents
86. CWP No. 3887 of 2015
Tek Chand .....Petitioner
Versus
HPSEBL & another ....Respondents
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87. CWP No. 3941
3941 of 2015
Rot Ram .....Petitioner
Versus
.
HPSEBL & another ....Respondents
88. CWP No. 3995 of 2015
Bhoop Singh .....Petitioner
Versus
HPSEBL & another ....Respondents
of
89. CWP No. 4190 of 2015
Hans Ram & another
rt .....Petitioners
Versus
HPSEBL & others ....Respondents
90. CWP No. 90 of 2016
Prem Singh & another .....Petitioners
Versus
HPSEBL & others ....Respondents
91. CWP No. 937 of 2016
Fateh Ram & others .....Petitioner
Versus
HPSEBL & others ....Respondents
_________________________________________________
Coram:
The Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge
Whether approved for reporting?1
_________________________________________
For the petitioner(s) : M/s Neel Kamal Sood, V.D. Khidtta
Deepak Bhasin, Vasu Sood,
Narender Thakur, Anshul Attri,
Vikas Rathore & Balwant Singh
Thakur, Advocates, for the
respective petitioners..
For the respondents: Mr. Satyen Vaidya, Senior Advocate
with Ms. Sharmila Patial and Mr.
1
Whether the reporters of Local Papers may be allowed to see the judgment?
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Rohan Chauhan, Advocates, for the
Electricity Board.
Mr. Shrawan Dogra, Advocate
General with Mr. Anup Rattan, Mr.
.
Romesh Verma, Additional
Advocate Generals and Mr. J.K.
Verma, Deputy Advocate General,
for the respondent-State.
Mansoor Ahmad Mir, Chief Justice (Oral)
of After hearing for a while, learned Counsel for the petitioner(s) stated at the Bar that they may be rt permitted to withdraw these writ petitions with liberty to seek appropriate remedy, in view of the ratio laid down by the apex Court in Raghubir Singh versus General Manager, Haryana Roadways, Hissar, reported in 2014 AIR SCW 5515 and also to seek relief(s) sought in these writ petitions, at appropriate stage. Their statements are taken on record.
2. Accordingly, these writ petitions are disposed of, with liberty, as prayed for, alongwith all pending applications. The interim directions, if any, shall stand vacated.
(Mansoor Ahmad Mir) Chief Chief Justice.
April 11, 2016 (Tarlok Singh Chauhan)
(hemlata) Judge.
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.
of
rt
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