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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(2)(i) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(i)provide technical advice to the State Government and scrutinize projects under other housing schemes, when required by the State Government to do so;