Section 56(2)(d) in The Orissa Co-operative Societies Act, 1962

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

(d)[ * * *] [Omitted by Orissa Act 1 of 2008 Section 17 (b)(ii) (O.G.E. No. 654 dated 20.3.2008).]

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