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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(h) in Rajasthan Police Subordinate Service Rules, 1989

(h)"Director General-cum-Inspector General, Inspector General, Deputy Inspector General/Supdt. of Police / Commandants / Director and Supdts. of Tele-Communications, Rajasthan Police" means the Director General-cum-Inspector General of Police, Inspector General of Police/Deputy Inspector General of Police/Director Tele-communications/Superintendent Tele-Communications Rajasthan Police and Superintendent of Police and Commandants in the Rajasthan Police, Director General-cum-Inspector General of Police includes Inspector General of Police and an officer of equivalent rank. Deputy Inspector General includes Director State Crime Record Bureau and an officer of equivalent rank and Superintendent of Police includes Superintendent of Police, Dy. Director, RPA, and an officer of equivalent rank;