Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Gujarat - Subsection

Section 36(2)(vii) in Institute of Infrastructure, Technology, Research and Management Act, 2012

(vii)the procedures and criteria to be followed in establishing courses of study and admission of students;