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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in The Jai Narain Vyas University Jodhpur Act, 1962

(c)"hostel" or "hall" means a unit of residence for students of the University [or college] [Inserted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.], provided, maintained or recognised by it;