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Punjab-Haryana High Court

State Of Haryana And Another vs Kishan Kumar Seth on 16 May, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                     R.F.A. No. 1236 of 2010(O & M)
                                     (LAC NO. 456 OF 2008)


State of Haryana and another

                                                      ......Appellants
                            Versus


Kishan Kumar Seth
                                                      .....Respondent

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Additional Advocate General, Haryana.

None for the landowner.

RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1031 of 2010, titled as Haryana Urban Development Authority Versus Om Parkash and others.

(RAJESH BINDAL) 16.5.2011 JUDGE A.Gupta