Punjab-Haryana High Court
State Of Haryana And Another vs Kishan Kumar Seth on 16 May, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 1236 of 2010(O & M)
(LAC NO. 456 OF 2008)
State of Haryana and another
......Appellants
Versus
Kishan Kumar Seth
.....Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Additional Advocate General, Haryana.
None for the landowner.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1031 of 2010, titled as Haryana Urban Development Authority Versus Om Parkash and others.
(RAJESH BINDAL) 16.5.2011 JUDGE A.Gupta