Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Odisha - Subsection

Section 58(2) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(2)The Superintendent/Project Manager shall maintain a visitors' book. The remarks of the visitors shall be considered by the Advisory Inspecting Authority.