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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(iii) in Damodaram Sanjivayya National Law University Act, 2008

(iii)remaining ten percent of the seats allotted to Foreign Citizens/Non Resident Indians.] [/Non Resident Indians sponsored.] [Added by Act No. 1 of 2019, dated 17.2.2019.]