Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(1) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(1)Every institution shall provide education to all juveniles or children according to the age and ability, both inside the institution or outside, as per the requirement.