Section 417 in Bihar Board's Miscellaneous Rules, 1958
417. Carriage ordinarily not to be detained at camps lasting for five days, full hire to be paid, if detained.
- If carts are brought from a distance and detained at camp of exercise, etc., the full rate of hire will be paid for each day of such detention. Carriage should not, however, be detained at a camp which lasts for five days or over except in very special circumstances.
