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State of Madhya Pradesh - Section

Section 162 in The M.P. Irrigation Rules, 1974

162.

Every meeting of the panchayat shall be presided by the Sarpanch. Provided that, if when any meeting is held and the office of sarpanch is vacant, or the sarpanch is absent from the meeting, the panchas present shall appoint one of their members to preside over the meeting.