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State of Odisha - Section

Section 17 in The Orissa Homoeopathic Regulations, 1972

17.

The oral and practical examinations in a subject shall be jointly conducted by the external examiner and the Lecturer [* * *] [Omitted vide Orissa Gazette Part-VII/8.8.1972.] in the College. The number of marks gained by each candidate shall be determined by mutual consultations. The examination should be aimed at intelligent test of practical knowledge in the subject and its practical applicability.