Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 41 in The Punjab Co-operative Societies Rules, 1963 41. Restriction on grant of loans by a Co-operative Society against its own shares. [Section 86 (2) (xxi)] - No Co-operative Society shall grant loans or make advances against the security of its own shares.
