Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Gujarat - Subsection Section 97(a) in Bombay Irrigation (Gujarat Amendment) Act, 1976 (a)any licence granted under section 95 has been obtained by fraud or misrepresentation as to an essential fact, or
