Supreme Court - Daily Orders
M/S Nocil Ltd. vs Forech India Ltd. on 19 July, 2019
Bench: Chief Justice, Deepak Gupta, Aniruddha Bose
SLP(C) 15859-15861/2018
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ITEM NO.55 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) Nos. 15859-15861/2018
(Arising out of impugned final judgment and order dated 31-05-2018
in WP(C) No. 4810/2014, 4886/2014 and 1749/2017 passed by the High
Court Of Delhi At New Delhi)
M/S NOCIL LTD. Petitioner
VERSUS
FORECH INDIA LTD. & ORS. Respondents
(IA No. 90135/2018 - INTERVENTION APPLICATION, IA No. 90129/2018 -
INTERVENTION APPLICATION, IA No. 90121/2018 - INTERVENTION
APPLICATION, IA No. 90115/2018 - INTERVENTION APPLICATION and IA
No. 99150/2019 - STAY APPLICATION)
Date : 19-07-2019 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Basava Prabhu Patil, Sr. Adv.
Ms. Praveena Gautam, AOR
Ms. Reena Asthana Khair, Adv.
Mr. Rajesh Sharma, Adv.
Ms. Rita Jha, Adv.
Mr. Raja Ram, Adv.
Mr. Pawan Shukla, Adv.
Mr. Deepak Tyagi, Adv.
Ms. Shreya Dahiya, Adv.
Mr. Geet Ahuja, Adv.
For Respondents
Mr. Saurabh Tiwari, Adv.
Mr. Ashish Chandra, Adv.
Signature Not Verified Ms. Tanvi Praveen, Adv.
Digitally signed by
DEEPAK GUGLANI
Date: 2019.07.20
Mr. Mayank Pandey, AOR
13:00:58 IST
Reason:
Mr. V. Lakshmikumaran, Adv.
Mr. L. Badri Narayanan, Adv.
Mr. Dhruv Gupta, Adv.
Mr. Aaditya Bhattacharya, Adv.
SLP(C) 15859-15861/2018
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Mr. Bhargava Mansatta, Adv.
Mr. Manish Rastogi, Adv.
Mr. Neeraj Chhabra, Adv.
Mr. Hemant Bajaj, Adv.
Mr. Victor Das, Adv.
Ms. Apeksha Mehta, Adv.
Mr. Punit Dutt Tyagi, AOR
Ms. Shirin Khajuria, Adv.
Ms. Anil Katiyar, Adv.
Mr. Atulesh Kumar, Adv.
Ms. Aakanksha Kaul, Adv.
Mr. Raj Bahadur, Adv.
Mr. B. Krishna Prasad, AOR
Mrs. Anil Katiyar, AOR
Mr. Sanjay Sharawat, AOR
Ms. Praveena Gautam, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter for final disposal on 7.8.2019.
(Deepak Guglani) (Anand Prakash)
Court Master Court Master