Delhi High Court - Orders
Ms Kamlesh Goel & Anr vs Ms Raminder Kaur & Anr on 18 September, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 424/2023
MS KAMLESH GOEL & ANR. ..... Plaintiff
Through: Mr.Shekhar Gupta with
Mr.Raghwendra Pratap Rao, Ms.Mansha Gupta,
Advs.
versus
MS RAMINDER KAUR & ANR. ..... Defendant
Through: Mr.Sahms Tabrez with Mr.Ali
Anwar, Advs for D-1 & 2.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 18.09.2023 I.A. 18083/2023 -O-37, R-3(5) CPC.
1. Issue notice. Learned counsel for the plaintiff accepts notice. He prays for and is granted four weeks time to file reply. Rejoinder thereto, if any, be filed within two weeks thereafter. CS(OS) 424/2023
2. Taking into account that the parties have been granted time to complete pleadings in I.A.18083/2023, the next date fixed in the matter stands cancelled.
3. List on 18.12.2023.
REKHA PALLI, J SEPTEMBER 18, 2023 sr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 22:48:04