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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(i) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

(i)Wherever it is found that the Insurance Web Aggregator is not doing any insurance business during the entire/ part of the previous registration period, the Authority may refuse to renew the registration.