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Bombay High Court

Ku. Yogita Madhukar Shinde vs State Of Maharashtra, Thr. The ... on 20 March, 2019

Author: Sunil B. Shukre

Bench: Sunil B. Shukre, Pushpa V. Ganediwala

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          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    NAGPUR BENCH AT NAGPUR

                      WRIT PETITION No.4454 OF 2018

 1.    Milind s/o. Sudhakarrao Ambalkar,
       Aged about 45 years,
       Occupation : Teacher,
       R/o. Chandore Nagar, Yavatmal,
       Distt. Yavatmal.

 2.    Pravin s/o. Hanumantrao Darekar,
       Aged about 50 years,
       Occupation : Teacher,
       R/o. Shreyas Vihar Apartment,
       Virwamanrao Chowk,
       Distt. Yavatmal.

 3.    Ishwari w/o. Ruprao Lohi,
       Aged about 37 years,
       Occupation : Teacher,
       R/o. New Lunwat Nagar, Dhamangaon Railway,
       Tq. Dhamangaon Railway, Distt. Amravati.

 4.    Jyoti d/o. Motiram Lele,
       Aged about 40 years,
       Occupation : Teacher,
       R/o. Wapalkar Layout, Ward No.3,
       Pulgaon, Tq. Deoli, Distt. Wardha.

 5.    Rajendra s/o. Namdeorao Tirmare,
       Aged about 51 years,
       Occupation : Teacher,
       R/o. Chandore Nagar, Moha Phata,
       Yavatmal,Distt. Yavatmal.

 6.    Harshala d/o. Laxman Mundokar,
       Aged about 36 years,
       Occupation : Teacher,




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       R/o. Bangar Nagar, Waghapur Phata, Yavtmal,
       Distt. Yavatmal.

 7.    Savita w/o. Vasantrao Naik,
       Aged about 38 years,
       Occupation : Teacher,
       R/o. Mangalmurti Nagar Wadgaon Road,
       Yavatmal, Distt. Yavatmal.

 8.    Abeda Begum Haji Ayyub Khan Ahemdi,
       Aged about 50 years,
       Occupation : Teacher,
       R/o. Taj Society, Yavatmal.

 9.    Javed Khan Raheman Khan,
       Aged about 40 years,
       Occupation : Teacher,
       R/o. Kalam Chowk, Yavatmal,
       Tq. & Distt. Yavatmal.

 10. Archana w/o. Vijay Kale,
     Aged about 50 years,
     Occupation : Teacher,
     R/o. Waghapur Road, Near Sanjay Gandhi School,
     Yavatmal.

 11. Shashikant s/o. Ghansham Lole,
     Aged about 44 years,
     Occupation : Teacher,
     R/o. Raviraj Nagar, Wadgaon Road,
     Yavatmal.

 12. Gautam s/o. Deorao Ahate,
     Aged about 43 years,
     Occupation : Teacher,
     R/o. Renuka Nagar, Yavatmal,
     Distt. Yavatmal.                         :     PETITIONERS

                ...VERSUS...




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 1.    State of Maharashtra,
       Through the Principal Secretary,
       Rural Development Department,
       Mantralaya, Mumbai-32.
 2.    Zilla Parishad, Yavatmal,
       Through its Chief Executive Officer,
       Having office at Z.P. Building,
       Arni Road, Yavatmal 445 002.                     :     RESPONDENTS


                                   AND
                        WRIT PETITION NO.4651/2018

      Ku. Bhawana Krishna Pangantiwar,
      Aged 34 years, Occ. Service,
      R/o c/o Kapil Sudhakar Guntewar,
      Plot No. 41, In front of Shivraj Vyayam
      Shala, Swapnil Nagar, Wadgaon Road,
      Yavatma.                                .....PETITIONER
                         ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.4708/2018

      Ku. Lopa Parashramji Kurumkar,
      Aged 48 years, Occ. Service,
      R/o Near Borle Layout Tower,
      Agrawal Layout, Bosa Road, Yavatmal. .....PETITIONER

                               ...V E R S U S...




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 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.


 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                              ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.4709/2018

      Nurussahar Abdul Sattar,
      Aged 38 years, Occ. Service,
      R/o c/o Izhar Ahmad, Plot No. 279,
      Golden Park Road, Yavatmal,
      Dist. Yavatmal.                             .....PETITIONER
                       ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                              ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.4710/2018

      Ku. Sharda Krushnarao Lingalwar,
      Aged 44 years, Occ. Service,
      R/o Plo No. 26, Mahavir Nagar Part-1,
      Darwha Road, Yavatmal,                .....PETITIONER
                       ...V E R S U S...




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 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.4711/2018

      Ku. Sushma Laxman Dupare,
      Aged 40 years, Occ. Service,
      R/o Plot No. 36, Madhuban Colony,
      Dhamangaon Road, Yavatmal                        .....PETITIONER

                               ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.4712/2018

      Ku. Yogita Madhukar Shinde,
      Aged 42 years, Occ. Service,
      R/o Chandore Nagar, Vinayi Sahakari
      Gruhanirman Sanstha, Dhamangaon
      Road, Moha, Tq. Dist. Yavatmal.                  .....PETITIONER




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                               ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.4713/2018

      Ku. Sima Bramhanand Madavi,
      Aged 39 years, Occ. Service,
      R/o Sai Sahawas, Borle Layout,
      Yavatmal.                                        .....PETITIONER
                       ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.4714/2018

      Ku. Shalini Janrao Wadhe,
      Aged 44 years, Occ. Service,
      R/o 27, Nandanwan Nagar (Rathod Layout),
      Near Kantanand Bhavan, Yavatmal.    .....PETITIONER

                               ...V E R S U S...




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 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.4715/2018

      Ku. Manda Babanrao Lanjewar,
      Aged 48 years, Occ. Service,
      R/o 146, Balaji Park, Pimpalgaon Road,
      Yavatmal, Tq. Dist. Yavatmal.          .....PETITIONER

                               ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.4716/2018

      Ku. Sunita Vilas Kale,
      Aged 50 years, Occ. Service,
      R/o Shambhuk Ward, Behind Gupta
      Building, Tilakwadi, Yavatmal,
      Tq. Dist. Yavatmal.                              .....PETITIONER




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                               ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.4717/2018

      Ku. Usha Gajanan Thute,
      Aged 42 years, Occ. Service,
      R/o Adarsh Nagar, Behind Sandip Talkies,
      Yavatmal, Tq. Dist. Yavatmal.         .....PETITIONER

                               ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.4718/2018

      Ku. Sarita Hemdev Chandekar,
      Aged 34 years, Occ. Service,
      r/o Putla Nagar, Sharaddha Nagar Road,
      Wadgaon, Yavatmal, Dist. Yavatmal.    .....PETITIONER




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                               ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.4719/2018

      Ku. Jyoti Ramrao Khandale,
      Aged 38 years, Occ. Service,
      r/o c/o Mangesh Manohar Futane,
      Z.P. Krushi Colony, Ram Nagar,
      Yavatmal.                                        .....PETITIONER

                               ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS


                                   AND
                        WRIT PETITION NO.4720/2018

      Shri Nilesh Madanrao Thakre,
      Aged 38 years, Occ. Service,




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      r/o 28-B, Gopi Krishna Park,
      Kaushal Bhavan, Arni Road,
      Yavatmal.                                        .....PETITIONER

                               ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.4721/2018

      Shri Ranjit Krushnarao Dere,
      Aged 48 years, Occ. Service,
      r/o Mahananda Nagar, Umarsara,
      Yavatmal, Dist. Yavatmal.                        .....PETITIONER

                               ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS




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                                   AND
                        WRIT PETITION NO.4722/2018

      Shri Rajhans Ramdasji Mendhe,
      Aged 48 years, Occ. Service,
      r/o Near Ellora Tiles Factory,
      Umarsar, Yavatmal.                               .....PETITIONER

                               ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS


                                   AND
                        WRIT PETITION NO.4723/2018

      Shri Pramod Vyankatrao Kamble,
      Aged 53 years, Occ. Service,
      r/o 15, Kolhe Layout, Darwha Road,
      Yavatmal.                                        .....PETITIONER

                               ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS




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                                   AND
                        WRIT PETITION NO.4724/2018

      Ku. Nanda Vasudeorao Bhoyar,
      Aged 5048 years, Occ. Service,
      r/o Chandor Nagar, Dhamangaon Road,
      Moha, Yavatmal.                     .....PETITIONER

                               ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS


                                   AND
                        WRIT PETITION NO.4725/2018

      Ku. Sunita Yadavrao Gughane,
      Aged 48 years, Occ. Service,
      r/o Plot No.16, Dhanwantri Society,
      Kale Layout, Wadgaon Road,
      Yavatmal.                                        .....PETITIONER

                               ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having




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      office at Z. P. Building, Arni Road,
      Yavatmal-445 002                                 ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.5513/2018

      Ku. Sangita Ramrao Maske,
      Aged 38 years, Occ. Service,
      R/o Uttarvadona, Tq. Ner,
      Dist. Yavatma.                                   .....PETITIONER
                       ...V E R S U S...

 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS


                                   AND
                        WRIT PETITION NO.6725/2018

 1. Ku. Archana Pralhadrao Khobragade,
    Aged 38 years, Occ. Service

 2. Dinesh Shamrao Tirpude,
    aged 40years, Occ. Service.

      Both r/o 86, Madhav Nagar,
      Behind Nandurkar School,
      Near Vaishali Society, Waghpur,
      Yavatmal, Dist. Yavatmal.                        .....PETITIONERS

                               ...V E R S U S...




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 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. The Divisional Commissioner,
    Amravati Division, Amravati.

 3. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS

                                   AND
                        WRIT PETITION NO.6727/2018

      Ku. Dipmala Raghoji Sukhdeve,
      Aged 48 years, Occ. Service,
      r/o c/o Vijay S. Rangari, B-12,
      Radhakrishuna Nagar, Lohara,
      Waghapur Road, Yavatmal.                         .....PETITIONER

                               ...V E R S U S...


 1. State of Maharashtra, through
    Principal Secretary, Department of
    Rural Development, Mantralaya,
    Mumbai-32.

 2. The Divisional Commissioner,
    Amravati Division, Amravati.

 3. Zilla Parishad, Yavatmal, through
    its Chief Executive Officer, having
    office at Z. P. Building, Arni Road,
    Yavatmal-445 002                                   ...RESPONDENTS




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 -------------------------------------------------------------------------------------------
 Mr. A. I. Sheikh, Advocate for petitioners.
 Mr. V. P. Maldhure, Ms H. Brabhu, Mr. A. V. Palshikar, Ms G.
 Tiwari, Ms S. Haider, Assistant Government Pleaders for
 respondent no. 1.
 Mr. Mr. Rahul Tajne, Mr. Nalin Majithia, Mr. R. D. Bhuibhar, Mr.B.
 N. Jaipurkar, Mr. J. Y. Ghurde, Mr. S. S. Bhalerao, Mr. M. L.
 Vairagade, Advocates for respondent no.2-Zilla Parishad.
 -------------------------------------------------------------------------------------------

                               CORAM:- SUNIL B. SHUKRE &
                                         PUSHPA V. GANEDIWALA, JJ.
                               DATED :- 20.03.2019


 ORAL JUDGMENT (Per: Sunil B. Shukre, J.)

1. Heard. Rule. Rule is made returnable forthwith. Heard finally by consent of the parties.

2. We have already taken a view in identical matters that the time allowed for completing participation in the online process for transfer was inadequate and so far as the Districts like, Yavatmal and Buldhana are concerned, it is also discriminatory to the disadvantage of the employees. The facts of these petitions are also similar insofar as concerned, inadequacy of the time given for participation in the online process stage and as such, these petitions deserve to be allowed and disposed of on similar lines, as connected matters.

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3. Accordingly, the writ petitions are partly allowed. However, we would not make any interference with the impugned transfer orders, but we would allow the petitioners to take part in the current transfer process. We also direct the respondents to give reasonably sufficient time to the petitioners and all other similarly situated employees, for making effective participation in the transfer, in accordance with the rules. While effecting the transfers for the current year, the authorities shall also bear in mind the observations made by this Court in Writ Petition No.4190/2018 decided on 22.02.2019.

Rule is made absolute in the above terms. No order as to costs.

Authenticated copy of this judgment may be given to the learned counsel for the parties.

                      JUDGE                            JUDGE



 kahale




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