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Supreme Court - Daily Orders

M/S. Diksha Holdings Limited vs Comunidade Of Poinguinim And Ors. on 6 May, 2016

     ITEM NO.81                         REGISTRAR COURT. 1                 SECTION IX

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Petition(s) for Special Leave to Appeal (C)                  No(s).   31260/2015


     M/S. DIKSHA HOLDINGS LIMITED                                       Petitioner(s)

                                                   VERSUS

     COMUNIDADE OF POINGUINIM & ORS.                                    Respondent(s)

     (with interim relief and office report)


     WITH
     SLP(C) No. 29892/2015
     Interim Relief and Office Report)


     Date : 06/05/2016 This petition was called on for hearing today.



     For Petitioner(s)
                                        Ms. Binu Tamta,Adv.


     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

None appears for any of the respondents in 31260/2015 and for the sole respondent in SLP(C) No.29892/2015 despite due service.

Registry to process the matters for being listed before the Hon'ble Court as per rules.

Signature Not Verified Digitally signed by Hema Joshi Date: 2016.05.09 17:39:23 IST Reason:

(PAWAN DEV KOTWAL) Registrar