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Bombay Presidency - Section

Section 5 in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.

5. Recovery of outstanding fees, contributions and other dues.

- The right to recover fees, contributions and other moneys which immediately before the appointed day are due or payable to the existing Council, and on that day remain unpaid, shall continue to belong to the existing Council as reorganised.