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[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(5) in The Orissa Shops and Commercial Establishments Act, 1956

(5)The State Government may, after giving ninety days' notice of its intention of so doing, by notification bring into force the remaining provisions of this Act to such other area or areas and on such date or dates as may be appointed in this behalf.