Andhra Pradesh High Court - Amravati
Chatla Venkata Swamy vs Balija Telaga Kapu Annadana Samajam on 6 May, 2025
APHC010186972025
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-106
[3483]
AT AMARAVATI
WRIT APPEAL NO: 488 of 2025
Chatla Venkata Swamy ...Appellant
Vs.
Balija Telaga Kapu Annadana Samajam and others ...Respondents
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Advocate for Appellant : Mr. Ch. B. R. P. Sekhar Advocates for Respondents : GP for Home CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE RAVI CHEEMALAPATI DATE : 6th May 2025 PC:
I.A.No.2 of 2025 Issue notice to the respondents, returnable in eight (8) weeks. List on 01.07.2025.
DHIRAJ SINGH THAKUR, CJ RAVI CHEEMALAPATI, J kbs