Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Haryana - Subsection

Section 106(1)(d) in The Haryana Municipal Act, 1973

(d)cause mains and pipes to be shut off so as to give greater pressure of water in or near the place where the fire has occurred;