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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(b) in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976

(b)where no such direction has been made by the Central Government, vest in one or more Custodians appointed by the Central Government under sub-section (2).