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Bombay High Court

M/S Blue Circle Organics Pvt. Ltd. , ... vs Smt. Surekha Surendra Bachate on 26 March, 2026

Author: Amit Borkar

Bench: Amit Borkar

2026:BHC-AS:14551
                                                                                16-wp-4917-22 with ia.doc

                    MPBalekar

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

                                         WRIT PETITION NO. 4917 OF 2022

                    M/s. Blue Circle Organics Pvt. Ltd.               ... Petitioner
                               V/s.
                    Surekha Surendra Bachate                          ... Respondent
                                                     WITH
                                      INTERIM APPLICATION NO. 2046 OF 2024
                                                     WITH
                                      INTERIM APPLICATION NO. 2642 OF 2022
                                                       IN
                                         WRIT PETITION NO. 4917 OF 2022

                    Ms. Rebecca Almeida a/w Deepak P. Jamsandekar i/by
                    D.S. Hatle for the petitioner.
                    Ms. Anita Chaware for the respondent.


                                                     CORAM      : AMIT BORKAR, J.
                                                     DATED      : MARCH 26, 2026
                    P.C.:

INTERIM APPLICATION NO. 2046 OF 2024

1. For the reasons stated in the interim application, the same is allowed. Amendment to be carried out within a period of one week.

(AMIT BORKAR, J.) 1 ::: Uploaded on - 26/03/2026 ::: Downloaded on - 26/03/2026 23:45:01 :::