Bombay High Court
M/S Blue Circle Organics Pvt. Ltd. , ... vs Smt. Surekha Surendra Bachate on 26 March, 2026
Author: Amit Borkar
Bench: Amit Borkar
2026:BHC-AS:14551
16-wp-4917-22 with ia.doc
MPBalekar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 4917 OF 2022
M/s. Blue Circle Organics Pvt. Ltd. ... Petitioner
V/s.
Surekha Surendra Bachate ... Respondent
WITH
INTERIM APPLICATION NO. 2046 OF 2024
WITH
INTERIM APPLICATION NO. 2642 OF 2022
IN
WRIT PETITION NO. 4917 OF 2022
Ms. Rebecca Almeida a/w Deepak P. Jamsandekar i/by
D.S. Hatle for the petitioner.
Ms. Anita Chaware for the respondent.
CORAM : AMIT BORKAR, J.
DATED : MARCH 26, 2026
P.C.:
INTERIM APPLICATION NO. 2046 OF 2024
1. For the reasons stated in the interim application, the same is allowed. Amendment to be carried out within a period of one week.
(AMIT BORKAR, J.) 1 ::: Uploaded on - 26/03/2026 ::: Downloaded on - 26/03/2026 23:45:01 :::