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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(1) in Tamil Nadu Powerloom Weaving Worker's Social Security and Welfare Scheme, 2010

(1)The Labour Officer (Social Security Scheme) of the respective district, shall, on an application from a registered female manual worker, sanction the assistance as indicated below, after due verification of the proof produced by her of her pregnancy or delivery of child by her or miscarriage of her pregnancy or termination of pregnancy:-
(i) Pregnancy   - Rs.6,000/-
    (Rs.3,000/- shall be paid on the seventh monthof pregnancy and remaining Rs.3,000/- shall be paid on deliveryof the child)
(ii) Miscarriage of pregnancy   -Rs.3,000/-
(iii) Termination of pregnancy   -Rs.3,000/-.