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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(c) in Grama Panchayats Rules, 1968

(c)The meeting shall be held in a public place within the Palli Sabha area to be decided by the Grama Panchayat and wide publication for the date; time and place of the meeting along with subject for discussion shall be given by beat of drum within the Palli Sabha area.