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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3)(l) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(l)examine any record, register or document or call for any information relating to the payment of cess, commission and price of cane ; and