Section 3(2)(b) in The West Bengal District Planning Committee Act, 1994

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State of West Bengal - Subsection

Section 3(2)(b) in The West Bengal District Planning Committee Act, 1994

(b)the number of such members to be elected by, and from amongst, the elected members, by whatever name called, of all the Municipalities within the district or, in the case of the subdivision of Siliguri in the district of Darjeeling, of all the Municipalities within that sub-division :

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State of West Bengal - Subsection

Section 3(2)(b) in The West Bengal District Planning Committee Act, 1994