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[Cites 0, Cited by 2] [Section 20(1)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1)(a) in The Displaced Persons (Compensation and Rehabilitation) Act, 1954

(a)by sale of such property to a displaced person or any association of displaced persons, whether incorporate or not, or to any other person, whether the property is sold by public auction or otherwise;