Delhi High Court - Orders
Deepjot Singh Anand vs Union Of India & Anr on 2 December, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru, Purushaindra Kumar Kaurav
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 543/2019 and CM Nos. 32791/2019 & 32793/2019
DEEPJOT SINGH ANAND ..... Appellant
Through: Mr Mahesh Mehta, Advocate
along with appellant in person.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr Sanjay Kumar Pathak, Mrs
K. Kaomudi Kiran Pathak, Mr
Sunil Kumar Jha, Mr M.S.
Akhtar and Ms Rini V. Tigga,
Advocates for R-1/UOI.
Mr Anuj Aggarwal, ASC for
GNCTD with Ms Ayushi
Bansal, Mr Sanyam Suri and
Ms Arshya Singh, Advocates
for R-2.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 02.12.2022 List on 22.12.2022.
VIBHU BAKHRU, J PURUSHAINDRA KUMAR KAURAV, J DECEMBER 2, 2022 RK Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:03.12.2022