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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997

15.

Institutions which obtain Essentiality Certificate from Government shall be deemed to be recognized by the State Government and diploma or as the case may be the Certificate awarded by them shall be considered valid unless the Nursing Council of India or the Andhra Pradesh Nursing council finds its performance far below and recommends to the state Government to de-recognise the institution.