Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act] State of Puducherry - Subsection Section 47(2)(i) in Puducherry Town and Country Planning Act, 1969 (i)the plot size, area to be covered, floor area ratio, height of the buildings, size of yards and building lines;