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[Cites 0, Cited by 0] [Section 223] [Entire Act]

State of Rajasthan - Subsection

Section 223(3) in Rules of the High Court of Judicature for Rajasthan, 1952

(3)The Paper Book shall consist of a fly sheet bearing the number and title of the case, an index in proper form giving full description of the papers, page number, identification marks etc. in the following proforma and all the necessary relevant papers in proper order:-
S. No. Description of documents Date Page Identification marks in the file