Madhya Pradesh High Court
Rubabuddin vs The State Of Madhya Pradesh on 11 January, 2016
W.P.No.3672[2015 11.01.2016
Parties through their counsel. Learned Government Advocate submits that he is not having the file of the matter. He prays for listing of the matter next week.
List the matter on 18/01/2016. (S.C. Sharma) Judge Karuna