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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(5) in Haryana Fisheries Rules, 1996

(5)The licensee of his agents or nominees shall not erect or cause to be erected any fixed engines (except in the case of stake nets when they are temporarily fixed in waters for use in conjunction with drag nets), dams or weirs for catching fish nor shall he use or allow his agents or nominees the use of the poison, electric current, lime, dynamite or any other noxious or explosive substances in catching fish.