Section 11 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000
11. President/Chairman of Co-operative Societies.
- If, there are more than one cooperative societies doing the business of marketing of notified agricultural produce or operating as processor in the market area, the Director shall call upon such societies, if they so desire, to communicate the names of their President / Chairman by a specified date for being nominated to the marketing committee. On receipt of the names of the Chairman or the representatives of the societies, as the case may be, the Director shall prepare a panel/list and submit the same to the Government for consideration and nomination of any one of them as member of the marketing committee of that area in terms of clause (c) of sub-section (1) of section 36 of the Act.
