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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Prohibition On Sale Of Cigarettes And Other Tobacco Products Around Educational Institutions Rules, 2004

(2)Measurement of distance .-Distance of one hundred yards shall be measured radially starting from the outer limit of boundary wall, fence or as the case may be, of the educational institution.