Section 77(5) in The West Bengal Maritime Board Act, 2000
(5)[ Any person who contravenes the provisions of any regulations made under this Act shall be punishable with fine which may extend to five hundred rupees and, where the contravention is a continuing one, with a daily fine which may extend to one hundred rupees during the continuance of such offence.] [Sub-section (5) inserted by West Bengal Act 24 of 2002, w.e.f. 10.1.2003.]
