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State of Odisha - Section

Section 38 in The Orissa Factories Rules, 1950

38. Report from Health Officer.

- The Inspector may, by order in writing, direct the manager to obtain, at such time or at such intervals as he may direct a report from the Health Officer as to the fitness for human consumption of the water supplied to the workers, and in every case to submit to the Inspector a copy of such report as soon as it is received from the Health Officer.