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State of Rajasthan - Section

Section 10 in Rajasthan State Road Transport Service(Prevention of Ticketless Travel) Act, 1975

10. Obstructing servants and agents of the corporation in the discharge of their duties

- If a person obstructs or impedes any servant or agent of the corporation in the discharge of his duty as imposed on him by this Act, he shall be punishable with imprisonment which may extend to one month or with fine which may extend to two hundred and fifty rupees or with both.