Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Tamilnadu - Section Section 4 in Tamil Nadu Urban Land Tax Act, 1966 (4)"[Director] [The word 'Commissioner' was substituted by 'Director' by Act No. 54 of 1986.]" means the [Director] [The word 'Commissioner' was substituted by 'Director' by Act No. 54 of 1986.] of Urban Land Tax appointed under section 3;
