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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(iii) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(iii)The fee prescribed under (i) and (ii) above be deposited in the local treasury and credited to the head 'XXV-A-Agriculture-Agricultural Receipts-(d) Other Receipts-Agriculture-Miscellaneous'.